S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Mojekwu v Mojekwu (1997) 7 NWLR ( pt.512) 283

/ Case Summaries

Authored By: Jolaoluwa Rejoice kemikome University of Benin 1.Brief introduction of the case Case & citation:  Mojekwu v  Mojekwu ( […]

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