Mogale and Others v Speaker of the National Assembly and Others (CCT 73/22) [2023] ZACC 14; 2023 (9) BCLR 1099 (CC); 2023 (6) SA 58 (CC) (30 May 2023), Constitutional Court of South Africa.
Authored By: Lindokuhle Hlongwane University of South Africa INTRODUCTION Mogale and Others v Speaker of the National Assembly and Others […]