Misrepresentation on the Shelf: Legal Accountability for Fake and Adulterated Food Products in India

Misrepresentation on the Shelf: Legal Accountability for Fake and Adulterated Food Products in India

Authored By: Mansi Yadav Maharshi Dayanand University (MDU-CPAS) Introduction India’s food market, especially branded dairy like milk, ghee, and paneer, […]

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