S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Minister of Home Affairs and Another v Fourie and Another (CCT 60/04)[2005] ZACC 19; 2006 (3) BCLR 355 (CC); 2006 (1) SA 524 (CC) (1December 2005)

Authored By: Nolwazi Qhawekazi Mtolo University of Fort Hare Introduction  Before the Fourie case, South African law, both common law […]

Minister of Home Affairs and Another v Fourie and Another (CCT 60/04)[2005] ZACC 19; 2006 (3) BCLR 355 (CC); 2006 (1) SA 524 (CC) (1December 2005) Read More »