S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

MEC FOR EDUCATION KWAZULU-NATAL AND OTHERS V PILLAY 2008 (1) SA474 (CC)

Authored By: Mandisa Mthembu University of KwaZulu Natal 1.Case title and Citation  MEC FOR EDUCATION, KWAZULU-NATAL AND OTHERS V PILLAY […]

MEC FOR EDUCATION KWAZULU-NATAL AND OTHERS V PILLAY 2008 (1) SA474 (CC) Read More »