S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

McConnell (on the application of) and YY v Registrar General for England and Wales [2020] EWCA Civ 559 (CA) [ Muzamil Hasnain]

/ Case Summaries

Authored By: Muzamil Hasnain UWE Bristol Introduction The decision of the Court of Appeal in McConnell (on the application of) and […]

McConnell (on the application of) and YY v Registrar General for England and Wales [2020] EWCA Civ 559 (CA) [ Muzamil Hasnain] Read More »