Case Summaries

Masiya v Director of Public Prosecutions Pretoria (The State) and Another (CCT54/06) [2007]  ZACC 9. 

Authored By: Siphelele Nyovane University of Fort Hare Case Title & Citation.  Masiya v Director of Public Prosecutions Pretoria (The […]

Masiya v Director of Public Prosecutions Pretoria (The State) and Another (CCT54/06) [2007]  ZACC 9.  Read More »