Customary Marriages in South Africa: The inequality and ambiguousness of customary marriages
Authored By: Ayabonga Ndamase University of Fort Hare INTRODUCTION Customary marriage is a marriage that is celebrated and negotiated […]
Matrimonial Property Rights in Nigeria: Comparing Statutory and Customary Marriage Systems
Authored By: Odia Tiyosayi Pearl University of Benin ABSTRACT This article analyzes Nigeria’s dual marriage systems and the stark gender
MARRIAGE, GENDER INEQUALITY AND NIGERIA: PATRIARCHY AND ITS EXISTENCE IN SECTION 26 OF THE CONSTITUTION OF THE FEDERAL REPUBLIC OF NIGERIA.
Authored By: Gold Mmasinachi Nwanganga University of Abuja, Nigeria This article interrogates the patriarchal underpinnings of Section 26 of the