S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Maneka Gandhi v. Union of India AIR 1978 SC 597

/ Case Summaries

Authored By :Sabha Yousuf Bhat Vitasta School of Law & Humanities Court: Supreme Court of India (Constitution Bench) Bench: Seven-Judge […]

Maneka Gandhi v. Union of India AIR 1978 SC 597 Read More »