Madras Bar Association v. Union of India & Anr. (Writ Petition (Civil) No. 804 of 2020) represents a landmark constitutional case on the issues of independence of tribunals in India

Authored By: Jyoti Bhakta VIT SCHOOL OF LAW, VELLORE INSTITUTE OF TECHNOLOGY, VIT CHENNAI WRIT PETITION (CIVIL) No. 804 of […]