S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Lim Swee Choo & Anor v Ong Koh Hou @ Won Kok Fong And Another Appeal [2025] MLJU 3155

Authored By: NOR ERIN NATASHA BINTI MOHAMMAD SHAHRIL MULTIMEDIA UNIVERSITY MELAKA MALAYSIA The case of Lim Swee Choo & Anor […]

Lim Swee Choo & Anor v Ong Koh Hou @ Won Kok Fong And Another Appeal [2025] MLJU 3155 Read More »