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Authored By: Gontse Michelle Nchabeleng University of Johannesburg Abstract Considered as forming part of South Africa’s most crucial industries, Mining
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Authored by: Syed Muzammil Ahmad Shah LUMS (Lahore University Of Management Sciences ) Abstract In this piece, the aspect of
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Authored By: Ekanem Godswill Essien Arthur Jarvis University 1.0 Introduction The Almajiri system, a longstanding tradition in Northern Nigeria, embodies
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Authored By: Owais Malik DES Shri Navalmal Firodia Law College, Pune 1. ABSTRACT Recognizing and addressing the inherent vulnerabilities of unmanned
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Authored By: Blessing Banda Cavendish University Zambia What happens if someone makes a deal for a company that isn’t legally
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Authored By: Haleluya Daniel Addis Ababa University Introduction Women’s rights and gender equality constitute one of the most significant dimensions
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Authored By: Edinyang Mary Emmanuel ABSTRACT In the creative industry, there has been a rise in the use of AI,
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Authored By: Ushas Kumar Dhar East West University Abstract: This study explores the social, cultural, and economic factors that drive
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Authored By: Fizza Bashir Kinnaird College For Women,Lahore Court: House of Lords (United Kingdom) Bench: Lord Halsbury LC, Lord Watson,
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Authored By: Natasha Chitundu The University of Zambia INTRODUCTION The legal discourse surrounding children often focuses narrowly on custody disputes
