Authored By: Carla Anthony University of South Africa Abstract: This article presents comparative research examining the nasciturus fiction doctrine within […]
Authored By: Mihlali Nguzo Cape Peninsula University of Technology Everyday children face unseen battles. Children are experiencing lot of challenges
THE IMPACT OF SOUTH AFRICAN LAW IN ENSURING BEST INTEREST ANDWELL BEING OF A CHILD Read More »
Authored By: Bhavika Bhalgat MMM’s Shankarrao Chavan Law College Pune Abstract Dig ital e vid enc e is a d
Authored By: Hitaishi Subhash Sawant KES. Shri. Jayantilal H. Patel Law College Custodial death means death that has occurred while
CUSTODIAL DEATH: THE MISUSE OF POWER AND VIOLATION OF FUNDAMENTAL RIGHTS Read More »
Authored By: Ambali Dorcas Toluwanimi McPherson University 1.0.ABSTRACT A significant component of Nigeria’s legal system and cultural legacy is customary
Authored By: Lakshita University Institute of Legal Studies, Panjab University, Chandigarh INTRODUCTION Space mining—once the realm of science fiction—is rapidly
LEGAL FRAMEWORKS FOR SPACE MINING: CHARTING THE FINAL FRONTIER Read More »
Authored By: Shalom Manamela Noida International University Abstract International law, which was once portrayed as a universal framework of justice,
Authored By: Neha University Institute of Legal Studies, Panjab University, Chandigarh. ABSTRACT The global fashion industry has long drawn inspiration
FASHION LAW AND CULTURAL APPROPRIATION: A LEGAL PERSPECTIVE Read More »
Authored By: Ngo-Herbert Ruby Rivers State University Abstract Over the past century, there has been remarkable advancements in technology- including
REGULATION OF ONLINE CONTENT: SAFEGUARDING CHILDREN AND YOUNGADULTS IN THE DIGITAL AGE. Read More »
Authored By: Vangavolu.Sai Sruthi KLUniversity,Vaddeswaram ABSTRACT The Promotion and Regulation of Online Gaming Act, 2025 represents a transformative step in
SHAPING THE FUTURE OF E-GAMING IN INDIA: UNDERSTANDING THE ONLINE GAMING ACT, 2025 Read More »
Authored By: Akhilesh Kakade High Court of Bombay ABSTRACT The present paper is a critical analysis of the patchwork regulation
Authored By: Sankha Brata Mitra St. Xavier’s University ABSTRACT In a world where movies music and viral videos are just
STREAMING OR STEALING: INDIA’S DIGITAL DILEMMA Read More »
