PRE INCORPORATION OF CONTRACTS. WHAT IS THE POSITION OF THE LAW IN ZAMBIA
Authored By: Blessing Banda Cavendish University Zambia What happens if someone makes a deal for a company that isn’t legally […]
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![Salomon v Salomon & Co Ltd. [1897] AC 22 (HL)](https://recordoflaw.in/wp-content/uploads/2025/12/ChatGPT-Image-Dec-17-2025-08_24_07-PM.png)






