State of Punjab & Ors. v. Davinder Singh & Ors.
Authored By: Priyanshu Singh Amity University, Noida Case Title State of Punjab & Ors. v. Davinder Singh & Ors. Citation […]
State of Punjab & Ors. v. Davinder Singh & Ors. Read More »
CFI-057-2024 SIG Middle East LLC v Perfect Building Materials LLC
Authored By: Mohammed Ayaan Khan Middlesex University Dubai The DIFC Court of First Instance issued a significant judgment that clarifies
CFI-057-2024 SIG Middle East LLC v Perfect Building Materials LLC Read More »
MOHAMMED & ORS v. MOHAMMED & ANOR (2024) LPELR 62831-CA
Authored By: SALAUDEEN, Hikmat Oloruntola University of Abuja Case Name: MOHAMMED & ORS v. MOHAMMED & ANOR (2024) LPELR 62831-CA
MOHAMMED & ORS v. MOHAMMED & ANOR (2024) LPELR 62831-CA Read More »
Eastern Book Co. & Ors. v. D.B. Modak & Anr
Authored By: Aditi Abhinav Dass Bhagat Phool Singh Mahila Vishwavidyalaya Introduction Case summaries are an essential tool in legal education
Eastern Book Co. & Ors. v. D.B. Modak & Anr Read More »
Smith v. Baker & Sons
Authored By: PRECIOUS INIOLUWA ADEDOKUN GRADUATE-OBAFEMI AWOLOWO UNIVERSITY, ILE-IFE, OSUN STATE, NIGERIA CASE NAME: Smith v. Baker & Sons COURT:
Smith v. Baker & Sons Read More »
Justice K.S. Puttaswamy (Retd.) & Anr. vs. Union of India & Ors.commonly known as the Right to Privacy verdict.
Authored By: Sradha Ramachandran Calicut University Case Name: Justice K.S. Puttaswamy (Retd.) & Anr. vs. Union of India & Ors.
TAYLOR FASHIONS LTD v LIVERPOOL VICTORIA TRUSTEES LTD [1982] QB 133
Authored By: Muhammad Daniyal Qureshi University of London CASE: TAYLOR FASHIONS LTD v LIVERPOOL VICTORIA TRUSTEES LTD [1982] QB 133
TAYLOR FASHIONS LTD v LIVERPOOL VICTORIA TRUSTEES LTD [1982] QB 133 Read More »
Donoghue v Stevenson [1932] AC 562
Authored By: Shirley Gao SOAS University of London Court Name & Bench: House of Lords (Scotland) Name of the Court:
Donoghue v Stevenson [1932] AC 562 Read More »
DONOGHUE V. STEVENSON
Authored By: Gold Mmasinachi Nwanganga University of Abuja, Nigeria Case Name: DONOGHUE V. STEVENSON (1932) AC 562 HOUSE OF LORDS,
DONOGHUE V. STEVENSON Read More »
Salisu Ibrahim Jega (Suing through his Attorney, Dr. Sanni Umar Abubakar) v. Ekanem Ekpenyong
Authored By: Ololade Adelaja Freelance 1. Case Title & Citation Salisu Ibrahim Jega (suing through his Attorney, Dr. Sanni Umar
EIASOV (PVT) LIMITED v ARENEL (PVT) LIMITED
Authored By: KUDZAI SENGURAI University of the Witwatersrand / Coghlan, Welsh and Guest (Intern) Case Name: ELIASOV, N.O., v ARENEL
EIASOV (PVT) LIMITED v ARENEL (PVT) LIMITED Read More »
Fawehinmi v Abacha (2000) 6 NWLR (Pt 660) 228
Authored By: Anazor-Chukwuka Adaobi Favour Nnamdi Azikiwe University Awka, Anambra State, Nigeria Case Title and Citation Case Title: Fawehinmi v
Fawehinmi v Abacha (2000) 6 NWLR (Pt 660) 228 Read More »