Government of the Republic of South Africa and Others v Irene Grootboom and Others (2000)
Authored By: SIFISO MDATYULWA UNIVERSITY OF FORT HARE Case Title & Citation Full Name: Government of the Republic of South […]
S v Baloyi and Others (CCT29/99) [1999] ZACC 19; 2000 (1) BCLR 86 (CC); 2000 (2) SA 425(CC); 2000 (1) SACR 81 (CC)
Authored By: Carla Anthony University of South Africa Case Title and Citations: S v Baloyi and Others (CCT29/99) [1999] ZACC
Nhlapo v Zimu (2016/8478) [2017] ZAGPJHC 236 (1 September 2017)
Authored By: Mihlali Nguzo Cape Peninsula University of Technology CASE TITLE AND CITATION: Nhlapo v Zimu (2016/8478) [2017] ZAGPJHC 236
Nhlapo v Zimu (2016/8478) [2017] ZAGPJHC 236 (1 September 2017) Read More »
Aruna Ram Chandra Shanbaug V. Union of India and Others (20 11 )
Authored By: Bhavika Bhalgat MMM’s Shankarrao Chavan Law College Pune 1. Content Structure Assessment Strengths: Clear organizational structure with distinct
Aruna Ram Chandra Shanbaug V. Union of India and Others (20 11 ) Read More »
NAVTEJ SINGH JOHAR
Authored By: Hitaishi Subhash Sawant KES. Shri. Jayantilal H. Patel Law College CASE NAME NAVTEJ SINGH JOHAR CITATION AIR
NAVTEJ SINGH JOHAR Read More »
FEDERAL REPUBLIC OF NIGERIA V. CHARLES AKAEZE (2024)
Authored By: Ambali Dorcas Toluwanimi McPherson University 1.0. CASE TITLE AND CITATION Federal Republic of Nigeria v. Charles Akaeze (2024)
FEDERAL REPUBLIC OF NIGERIA V. CHARLES AKAEZE (2024) Read More »
NORTH SEA CONTINENTAL SHELF CASES (ICJ, 1969): A COMPREHENSIVE SUMMARY
Authored By: Lakshita University Institute of Legal Studies, Panjab University, Chandigarh INTRODUCTION The North Sea Continental Shelf Cases (Federal Republic
NORTH SEA CONTINENTAL SHELF CASES (ICJ, 1969): A COMPREHENSIVE SUMMARY Read More »
Republic of Italy v. Union of India: The “Enrica Lexie” Incident
Authored By: Shalom Manamela Noida International University Case Title & Citation Republic of Italy v. Union of India (the “Enrica
Republic of Italy v. Union of India: The “Enrica Lexie” Incident Read More »
Military and Paramilitary Activities in and against Nicaragua (Nicaragua v. United States of America) I.C.J. Reports 1986
Authored By: Neha University Institute of Legal Studies, Panjab University, Chandigarh. Case Citation: Military and Paramilitary Activities in and against
Medical and Dental Practitioners’ Disciplinary Tribunal V Okonkwo (2001)
Authored By: Ngo-Herbert Ruby Rivers State University CASE TITLE: Medical and Dental Practitioners’ Disciplinary Tribunal V Okonkwo (2001) CITATION: (2001)
Medical and Dental Practitioners’ Disciplinary Tribunal V Okonkwo (2001) Read More »
Aghnoo Nagesia v. State of Bihar
Authored By: Vangavolu.Sai Sruthi KL University Vaddeswaram CASE TITLE: Aghnoo Nagesia v. State of Bihar CITATION: AIR 1966 SC 119;
Aghnoo Nagesia v. State of Bihar Read More »
ARJUN PANDITRAO KHOTKAR VERSUS KAILASH KUSHANRAO GORANTYAL AND ORS
Authored By: Sankha Brata Mitra St. Xavier’s University Case Name: ARJUN PANDITRAO KHOTKAR Versus KAILASH KUSHANRAO GORANTYAL AND ORS AIR 2020
ARJUN PANDITRAO KHOTKAR VERSUS KAILASH KUSHANRAO GORANTYAL AND ORS Read More »