![S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)](https://recordoflaw.in/wp-content/uploads/2026/01/Yellow-Modern-Podcast-Youtube-Thumbnail-1-1-1-scaled.png)
Authored By: Mutahira Javed University of the Punjab Title: Tinker v. Des Moines Independent Community School District (1969) Citation: 393 […]
Tinker v. Des Moines Independent Community School District(1969) Read More »
Authored By: Khadija Munir De Montfort University Case title and Citation: John Rylands and Jehu Horrocks v Thomas Fletcher (1868)
John Rylands and Jehu Horrocks v Thomas Fletcher (1868) L.R. 3 H.L. 330 Read More »
Authored By: Mpho Mkhonto University of South Africa Case Title Mahlangu Another v Minister of Labour and Others [2020] ZACC
Mahlangu and Another v Minister of Labour and Others 2020 Read More »
Authored By: Solin Rasouli The University Of Law R v Woollin [1999] 1 AC 82 (House of Lords). One of
R v Woollin [1999] 1 AC 82 (House of Lords). Read More »
Authored By: Aditi Singh IILM University, Greater Noida CASE TITLE AND CITATION The name of this famous case is BACHAN
BACHAN SINGH VS STATE OF PUNJAB (1980) Read More »
Authored By: Vishnu Vardhan .G SASTRA DEEMED TO BE UNIVERSITY Introduction Whirlpool of India Ltd. v. Videocon Industries Ltd. is
Whirlpool of India Ltd. v. Videocon Industries Ltd. (2012- 2014) Read More »
Authored By: CHARUPRIYA NIMS School Of Law, Jaipur, Rajasthan CASE TITLE :- Kesavananda Bharati vs State Of Kerala, 1973 CITATION:-
Kesavananda Bharati Sripadagalvaru versus Kerala State Plus Union of India (1973) Read More »
Authored By: Taylor Arm City St George’s University of London Facts of the case Rock Advertising Ltd entered into
Rock Advertising Limited v MWB Business Exchange Centres Limited [2018] UKSC 24 Read More »
Authored By: PRAJWAL G Seshadripuram Law College, Bengaluru, Karnataka State Law University. Case Title & Citation Case Name: Mohd. Raza
Mohd. Raza Dabstani Vs State of Bombay and Ors Read More »
Authored By: Ojaswini Verma Savitribai Phule Pune University CITATION: Tata Sons Pvt Ltd & Anr. v. Cyrus Investments Pvt Ltd
Authored By: Devanshu Singh Chandel Bundelkhand University Jhansi INTRODUCTION Everyone in India loves using the word secularism. Politicians throw
Secularism in India: Constitutional Ideal or Political Slogan Read More »
Authored By: Pooja walwe MMSCLC, SPPU Case Name: John W Terry, et al. v State of Ohio (also known as
John W Terry et al. v State of Ohio (also known as Terry v Ohio) Read More »
