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Authored By: Vishnu Vardhan G SASTRA DEEMED TO BE UNIVERSITY Abstract Climate change is a critical global issue affecting marginalized
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Authored By: BIYINZIKA JAEL KAKULIRA Disputes are bound to happen in business and arbitration is one way that has been
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Authored By: Mbalenhle University of South Africa INTRODUCTION On 19 July 2023, South African Sign Language (“SASL”) was formally recognised
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Authored By: Shaurya Pratap Shishodia Law College Dehradun, Uttaranchal University Overview The principle that “bail is a matter of right
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Authored By: Winkie K Molefe University of South Africa ABSTRACT The 2025 Johannesburg G20 Presidency marked a turning point: for
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Authored By: Sobowale Anuoluwapo Kehinde Federal University Oye-Ekiti (FUOYE). Abstract. This Article focuses on The Supremacy of the Constitution of
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Authored By: Lithalethu Mehlwana University of Fort Hare ABSTRACT The tension between the right of patients to access timely and
