Authored By: Kasim Patel Manipal University Jaipur Abstract This article examines India’s evolving legal framework for digital privacy and data […]
THE RIGHT TO PRIVACY IN DIGITAL INDIA: ANALYZING THE PERSONAL DATA PROTECTION FRAMEWORK Read More »
Authored By: Pa Hema INTRODUCTION The modern financial market is fundamentally shaped by data algorithms and real time analysis. High-frequency
Authored By: Mokhabela Moeti University of the Free State (South Africa) Abstract This article explores key issues related to justice
THE EPISTEMOLOGY OF JUSTICE IN SOUTH AFRICA:WAR AGAINST WOMEN AND CHILDREN Read More »
Authored By: Baibhav Kumar Nayak SOA National Institute of Law Abstract India is a diverse country governed by the principles
Freedom of Religion vs Uniform Civil Code: Reconciling Rights in a Secular Democracy Read More »
Authored By: Ricca Marrieh M. Quinagoran Middlesex University Dubai ABSTRACT This article delves into the legal immunity for marital rape
Authored By: Aditi Gahlot Dr. B.R. Ambedkar National Law University, Sonipat ABSTRACT The rise of Artificial Intelligence (AI) has challenged
AI AND IPR: WHO GETS OWNERSHIP OVER AI- GENERATED WORK Read More »
Authored By: Saurabh Goel City St George’s, University of London Introduction Artificial intelligence (AI) has caused a paradigm shift in
AI and Trademark Law: Can a Brand Created by an AI be Protected by the Law Read More »
Authored By: Mokhabela Moeti University of the Free State (South Africa) Abstract This paper critically examines the South African Constitution’s
Authored By: Emmanuel Oise Ejere University of Uyo, Akwa ibom State, Nigeria Introduction Local government autonomy in Nigeria has been
Local Government Autonomy In Nigeria: A Legal Analysis Read More »
Authored By: Lana Thaer Dhaou Al Zuhour Private School Abstract This article examines the limits of legal intervention in feminist
Authored By: Peculiar Osahon University of Benin, Nigeria Abstract This paper provides an analytical examination of the interplay between industrial
Authored By: Rashid Mehmood university of central lancashire, UK Case Title and Citation Case Name: Independent Monitoring Authority v Secretary
Independent Monitoring Authority v Secretary of State for the Home Department Read More »
