Authored By: Khushi Bhatnagar University of Mumbai law academy At present, every field and aspect of life demands digitalization, whether […]
Authored By: KASHISH KHAN RAJSHREE LAW COLLEGE Introduction The digital transformation of Indian society has fundamentally altered the way individuals
Authored By: Thandiwe Mabaso University of the Western Cape Introduction The rapid expansion of financial technology (fintech) has reshaped the
Authored By: Tannu Deshwal School of Legal Studies, CMR University The Indian intellectual property landscape is on the cusp of
The AI Mandate: India’s New Blanket Licensing Framework Read More »
Authored By: Vikrant Madhurjya NEF Law College Introduction In this digital world, where every human being has some sort of
Authored By: Harshita Kashyap Symbiosis Law School Hyderabad Abstract: This principle of undisclosed principal and rights of third parties as
Undisclosed Principal & Third Party Right under Indian Contract act Read More »
Authored By: Madhurima Gope Bharti Vidyapeeth New Law College, Pune Abstract The music industry is a constantly developing landscape where
MELODIES AND RIGHTS: INTELLECTUAL PROPERTY AND MUSIC Read More »
Authored By: Arya Verma National Law University Delhi Introduction The present media and entertainment industry is extremely reliant on a
Reimagining Intellectual Property Protection in India’s Media and Entertainment Sector Read More »
Authored By: Gauraksh Sharma Dr Akhilesh Das Gupta Institute of Professional Studies (GGSIPU Affiliated) Abstract India’s corporate legal landscape is
CONTEMPORARY DEVELOPMENTS IN MERGERS AND ACQUISITIONS Read More »
Authored By: Aishi Naskar Heritage Law College Introduction: A Moment That Tested Institutions In January 2023, Indian financial markets were
Authored By: Shreya Jaiswal Usha Martin University Abstract The death penalty remains one of the most contentious issues in criminal
Authored By: Navnoor Kaur Guru Nanak Dev University, Amritsar Abstract Reservation is one of the most important constitutional tools used
