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Authored By: Nowrin Jahan Borna Gopalganj Science and Technology University Case Name: Concerning Military and Paramilitary Activities in and against
Authored By: Snehita Paidi GITAM Deemed to be University INTRODUCTION: The case of Shantabai v. State of Bombay (1958) is
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Authored By: Divya Choudhary Manipal University Jaipur Case name: SAROJ RANI Vs. SUDARSHAN KUMAR CHADHA Citation: 1984 AIR 1562 (SC)
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Authored By: Shreya Amity Law School, Amity University Noida, Uttar Pradesh Kesavananda Bharati v. State of Kerala represents the cornerstone
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