Authored By: Mouboni Banerjee Jogesh Chandra Chaudhuri Law College (University of Calcutta) ABSTRACT Research is the essence of the development
THE ESSENCE AND ROLE PLAYED BY LEGAL RESEARCH IN THE GROWTH OF LEGAL EDUCATION Read More »
Authored By: Shante Rademeyer IIE Varsity College Abstract The constitutional and legislative framework that governs the impeachment of judges in
Removal of Judges in South Africa: An Analytic Perspective Read More »
Authored By: Buhle Grace Ngati University of South Africa (UNISA) Abstract: This article critically examines the doctrine of piercing the
Piercing the Corporate Veil: Balancing Legal Personality and the interests of Justice in Read More »
Authored By: Hayley Smyth The Open University Abstract This article examines the current and future regulatory landscape of Artificial Intelligence
The Future of Artificial Intelligence Regulation in the United Kingdom Read More »
Authored By: Monalisha Patro SOA National Institute of Law, Bhubaneswar INTRODUCTION Every second , one women in India gets tricked
Cyber crime Against Women In India Read More »
Authored By: Ahana Pant Amity University, Rajasthan INTRODUCTION: The ICJ, the UN’s principal judicial body, plays a vital role in
The International Court of Justice and the Enforcement Gap: Law Without Power Read More »
Authored By: Shreyas Rastogi ICFAI UNIVERSITY DEHRADUN Introduction “If I take leave during my period, I lose ₹300 that day.
Invisible Bleeding: The Case for Menstrual Leave in India’s Informal Labour Sector Read More »
Authored By: Maryam Samira Khan SOAS, University Of London Abstract Drawing on colonial and postcolonial court records, legislative texts, and
Authored By: Oladosu Praise Rereloluwa University of Lagos Abstract This paper critically examines the legal and policy frameworks financing tertiary
Authored By: Aryan Raj National Forensic Sciences University Delhi Abstract Corporate Social Responsibility (CSR) Policy has evolved from a charitable
Corporate Social Responsibility (CSR) :Development or Challenges Read More »
Authored By: Kumkum Mahzabin London College of Legal Studies (South) Abstract Artificial intelligence and internet technologies have transformed the Indian
Authored By: Swaroop Rajpurohit Law College Degradun, Uttaranchal University ABSTRACT The Real Estate (Regulation and Development) Act, 2016 was enacted
Delay in Possession and Compensation under RERA: Adequacy and Enforcement Challenges Read More »
