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Authored By: Divya Choudhary Manipal University Jaipur ABSTRACT Indian criminal law continues to recognise a marital rape exception based on
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Authored By: Sweta Manipal University Jaipur Abstract The continued denial of marriage, family, and adoption rights to LGBTQIA+ persons in
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Authored By: Krishna Priya VR Government Law College,Thiruvananthapuram, Kerala INTRODUCTION As we know that a crime has four stages. They
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Authored By: Kowsar (Layla) Abdulle Tilburg University Abstract The 1970 UNESCO Convention is the leading framework against illicit trafficking of
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Authored By: Geetanjali Dikshit Modi Law College, Kota Abstract Currently, the Indian judicial system is facing a significant crisis of
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Authored By: Hanene Latrache City St George’s University of London UK commercial practices have long used standard form contracts as
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