Authored By: Teboho Mmako University of South Africa Abstract This article examines the Constitutional Court’s decision in Jordaan and Others […]
Authored By: Pari Kaushik Llyod Law College,Noida Abstract Once considered a social benefit for the bride from her parents’ point
From Blessing to Burden: The Journey of the Dowry System Read More »
Authored By: SUNANDA CHAKRABARTY Jagannath University, Bangladesh Abstract From the establishment of the international humanitarian law has created a legal
Authored By: MD. IFTEKHAR ALAM TALUKDER Bangladesh University of Professionals (BUP) Abstract: The codification of Muslim Personal Law in Bangladesh
Authored By: Maria Shanga Masseka University of Fort Hare ABSTRACT Customary Law are the customs and usage that are traditionally
Gender and Customary Law Read More »
Authored By: Razwan Ahamed University of Asia Pacific Abstract The criminal Justice system of Bangladesh struggles with president and excessive
Authored By: Lameez Fakier Boston City College ABSTRACT South Africa’s decision to bring a case against Israel before the International
Authored By: Momota Rakshit Anglia Ruskin Abstract This Essay Explores The Fundamental Question “Does God Exist?” Using Mathematics As A
Exploring the Possibilities of an Existent God Using Mathematics Read More »
Authored By: Muskan Kumari Banasthali Veedyapith University, Rajasthan Abstract By offering scientific assistance in crime detection and evidence analysis, forensic
FORENSIC SCIENCE IN CRIMINAL JUSTICE : LEGAL AND ETHICAL CHALLENGES IN INDIA Read More »
Authored By: Prateek Bagra Mohanlal Sukhadia University College of Law Abstract The recognition of the right to privacy as a
Right to Privacy as a Fundamental Right in India –An Analysis of the Puttaswamy Judgment Read More »
Authored By: Shruti Dwivedi Dr. D. Y. Patil Law College, Pune Abstract In a digital world where memory is not
Authored By: Sam-Onwukwe Chisom Jennifer University of Port-Harcourt, Nigeria. This article uses Joan’s experience—where initial consent was withdrawn under threats
