Gender and Customary Law
Authored By: Maria Shanga Masseka University of Fort Hare ABSTRACT Customary Law are the customs and usage that are traditionally […]
Gender and Customary Law Read More »
Authored By: Maria Shanga Masseka University of Fort Hare ABSTRACT Customary Law are the customs and usage that are traditionally […]
Gender and Customary Law Read More »
Authored By: Nandani Kumari Usha Martin University Ranchi Jharkhand Abstract The phenomenon of drug abuse, though historically rooted in medicinal
Authored By: Rashid Mehmood university of central lancashire, UK Introduction: Following the United Kingdom’s departure from the European Union, the
News By: Saurabh Pandey Introduction Indian conglomerate Adani Group is facing legal troubles in the United States over allegations of
Adani Group Faces U.S. Legal Scrutiny Over Alleged Bribery in Solar Power Project Read More »
News By: Khooshi Redij The European Union (EU) has taken a significant step in regulating artificial intelligence (AI) with the
European Union’s AI Act: The World’s First Comprehensive AI Regulation Read More »
News By: Yara Khair “Kobalia and Others v. Russia” is a group of 107 applicants who argue that the Russian
Key Decision on Foreign Agent Laws:Case of Kobaliya and Others v. Russia Read More »
News By: Khooshi Redij Background & Objective On February 13, 2025, Finance Minister Nirmala Sitharaman brought the Income Tax Bill,
India Drafts the Income Tax Bill, 2025: A Giant Leap Towards Simplification Read More »
News By: Saurabh Pandey Introduction: Easing Business Operations in India The Jan Vishwas (Amendment of Provisions) Act, 2023, introduced by
The Jan Vishwas (Amendment of Provisions) Act, 2023 Read More »
News By: Yara Khair Seven years after India’s independence, the government issued the Citizenship law in 1955, which prohibited illegal
Amending The Citizenship Law In India In 2019 Read More »
News By : Saurabh Pandey In a landmark decision, the Supreme Court of India has upheld gender equality by granting
Landmark Supreme Court Verdict on Gender Equality in Indian Armed Forces Read More »
News by: Yara Khair As Syria embarks on a new chapter, the promise of justice for the crimes committed under
Justice After the Fall of Assad: A New Dawn for Syria? Read More »
Authored By: Harshit Sharma Maharaja Agrasen Institute of Management Studies Introduction Imagine investing millions in a merger and then discovering