Legal Bias and Misuse of Laws in Matrimonial Disputes: Analyzing the Need for Gender-Neutral Protections in India with Reference to Cases Like Atul Subhash's Suicide

Legal Bias and Misuse of Laws in Matrimonial Disputes: Analyzing the Need for Gender-Neutral Protections in India with Reference to Cases Like Atul Subhash’s Suicide

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Authored By: Saurabh Pandey Amity University Lucknow Abstract:- In India, matrimonial disputes often bring to light the delicate balance between […]

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