Strengthening Survivors: Transforming Rape Laws
Authored By:Aditya Shankar Rawani Radha Govind University Abstract This article examines the urgent need to reform sexual assault laws in […]
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Corporate Negligence and CSR: Bridging the gap between Ethics and Accountability
Authored By : Samuel Xavier Oliveira De Montfort University Dubai Abstract: Corporate negligence is one of the biggest problems in
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