Sudhir kumar v State of Haryana and Ors

Le Roux and Others v Dey 2011 (3) SA 274 (CC); [2011] ZACC 4; 2011 (6) BCLR 577(CC); CCT45/10

Authored By: Awande Akhona Dube University of KwaZulu Natal Introduction The case of Le Roux v Dey (2011) is one […]

Le Roux and Others v Dey 2011 (3) SA 274 (CC); [2011] ZACC 4; 2011 (6) BCLR 577(CC); CCT45/10 Read More »