Case Summaries

Sustaining the Wild Coast NPC v Minister of Mineral Resources and Energy [2022] 1 All SA 796

/ Case Summaries

Authored By: Kimberley Prisca Mujumi University of Witwatersrand Introduction The Court’s judgement in Sustaining the Wild Coast NPC v Minister […]

Sustaining the Wild Coast NPC v Minister of Mineral Resources and Energy [2022] 1 All SA 796 Read More »