S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

KIGGUNDU BRUNO A.K.A BRUNO. K V BLACK MARKETRECORDS ENTERTAINMENT – SMC LIMITED & 3 OTHERS (CIVIL SUIT 1025 OF2022) [2025] UGCOMMC 42.

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Authored By: BIYINZIKA JAEL KAKULIRA Case Title & Citation Kiggundu Bruno a.k.a Bruno. K v Black Market Records Entertainment – […]

KIGGUNDU BRUNO A.K.A BRUNO. K V BLACK MARKETRECORDS ENTERTAINMENT – SMC LIMITED & 3 OTHERS (CIVIL SUIT 1025 OF2022) [2025] UGCOMMC 42. Read More »