S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Kesavananda Bharati v. State of Kerala (1973) Cited as: AIR 1973 SC 1461

Authored By: CHIRAG MISHRA Bharti Vidyapeeth New Law College Pune Case Title & Citation:-Kesavananda Bharati v. State of Kerala (1973) […]

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