Kenya’s Data Protection Act 2019 and Its Alignment with the GDPR: Progress and Challenges in Enforcement
Authored By: Shelby Wanjiru Ngigi Kenya School of Law Abstract This article critically examines Kenya’s Data Protection Act, 2019 (DPA) […]
Authored By: Shelby Wanjiru Ngigi Kenya School of Law Abstract This article critically examines Kenya’s Data Protection Act, 2019 (DPA) […]