JUSTICE K.S. PUTTASWAMY (RETD.) V. UNION OF INDIA (2017)

Justice K.S. Puttaswamy (Retd.) v. Union of India (2017)

July 27, 2026 / Case Summaries

Authored By: SANDHYARANI A N NEW LAW COLLEGE, PUNE ( BHARATI VIDHYAPEETH DEEMED TO BE UNIVERSITY ) Case Name: Justice […]

March 29, 2026 / Case Summaries

Authored By: Priyanshi Ahuja NIMS University Jaipur Case Title and Citation Justice K.S. Puttaswamy (Retd.) v. Union of India (2017)[1]

March 15, 2026 / Case Summaries

Authored By: Dipika Sharma Bundelakhand University Case Title and Citation Justice K.S. Puttaswamy (Retd.) v. Union of India (2017) Citation

December 22, 2025 / Case Summaries

Authored By: P.Nimisha Kl University INTRODUCTION : The ruling in Justice K.S. Puttaswamy (Retd.) v. Union of India (2017) addresses