Case Summaries

Justice K.S. Puttaswamy (Retd.) v Union of India (2017) 10 SCC 1; (2017) 7 MLJ 267

Authored By: Nihal Vinod Choure Queen Mary University of London Case Summary: Justice K.S. Puttaswamy (Retd.) v Union of India […]

Justice K.S. Puttaswamy (Retd.) v Union of India (2017) 10 SCC 1; (2017) 7 MLJ 267 Read More »