Tea Board India v. ITC limited (2011)

Justice K.S. Puttaswamy (Retd.) & Anr. vs. Union of India & Ors.commonly known as the Right to Privacy verdict.

/ Case Summaries

Authored By: Sradha Ramachandran Calicut University Case Name: Justice K.S. Puttaswamy (Retd.) & Anr. vs. Union of India & Ors.  […]

Justice K.S. Puttaswamy (Retd.) & Anr. vs. Union of India & Ors.commonly known as the Right to Privacy verdict. Read More »