S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Justice K.S. Puttaswamy (Retd) And Anr. Vs Union of India and Ors. (2017) 10 SCC 1 Air 2017 SC 4161

/ Case Summaries

Authored By: Manaswini Balugam AMS law college, Osmania University SUPREME COURT OF INDIA  Constituted by a 9-judge constitutional bench –  […]

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