Case Summaries

JUST RIGHTS FOR CHILDREN ALLIANCE V S. HARISH, 2024 INSC 716 | POSSESSING CHILD PORNOGRAPHY PUNISHABLE UNDER POCSO ACT:

/ Case Summaries

Authored By: Nikitha K SRM University INTRODUCTION Just Rights for Children Alliance v. S. Harish (2024 INSC 716) is a […]

JUST RIGHTS FOR CHILDREN ALLIANCE V S. HARISH, 2024 INSC 716 | POSSESSING CHILD PORNOGRAPHY PUNISHABLE UNDER POCSO ACT: Read More »