Case Summaries

JUDICIAL VIGILANCE AGAINST GENDER VIOLENCE: REVISITING VISHAKA & ORS. VS. STATE OF RAJASTHAN & ORS. (1997) SC 3011

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Authored By: Mehjabin Parvish NEF Law College INTRODUCTION The Supreme Court of India rendered a landmark decision in Vishaka & […]

JUDICIAL VIGILANCE AGAINST GENDER VIOLENCE: REVISITING VISHAKA & ORS. VS. STATE OF RAJASTHAN & ORS. (1997) SC 3011 Read More »