JUDICIAL REVIEW IN GHANA: BALANCING LEGISLATIVE POWER WITH CONSTITUTIONAL SUPREMACY

JUDICIAL REVIEW IN GHANA: BALANCING LEGISLATIVE POWER WITH  CONSTITUTIONAL SUPREMACY 

/ Legal Articles

Authored By: Joycelyn Appau-Asumeng Presbyterian University Ghana ABSTRACT  The Role of Judicial Review as a Constitutional Safeguard in Ghana: Striking […]

JUDICIAL REVIEW IN GHANA: BALANCING LEGISLATIVE POWER WITH  CONSTITUTIONAL SUPREMACY  Read More »