S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Jordaan & Others v. Minister of Home Affairs & Another CCT 296/24 [2025] ZACC 19 (S. Afr.) Available at  SAFLII.

Authored By: Thandoluhle Enough Sosibo University of kwaZulu Natal Case Name: Jordaan & Others v. Minister of Home Affairs & Another, CCT 296/24, […]

Jordaan & Others v. Minister of Home Affairs & Another CCT 296/24 [2025] ZACC 19 (S. Afr.) Available at  SAFLII. Read More »