S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Johnson v. Misericordia Community Hospital

Authored By: Kiyana Thomas Florida International University Date of judgement: May 12, 1980   Docket Number: 79-696   Judges: Decker, Moser, Cannon   […]

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