S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

John Rylands and Jehu Horrocks v Thomas Fletcher (1868) L.R. 3 H.L. 330

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Authored By: Khadija Munir De Montfort University Case title and Citation:  John Rylands and Jehu Horrocks v Thomas Fletcher (1868) […]

John Rylands and Jehu Horrocks v Thomas Fletcher (1868) L.R. 3 H.L. 330 Read More »