INTERPRETING SOUTH AFRICAN CUSTOMARY LAW THROUGH THE LENS OF THE CONSTITUTION IS THAT EVEN POSSIBLE

INTERPRETING SOUTH AFRICAN CUSTOMARY LAW THROUGH THE LENS OF THE CONSTITUTION IS THAT EVEN POSSIBLE

Authored By: Aphelele Vava University of Fort Hare Abstract The preamble of the South African Constitution states that “South Africa […]

INTERPRETING SOUTH AFRICAN CUSTOMARY LAW THROUGH THE LENS OF THE CONSTITUTION IS THAT EVEN POSSIBLE Read More »