S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

International Crime and Sexual Violence as a War Crime

/ Case Summaries

Authored By: Lesego Solane Yvonne Mokobi EDUVOS Case Title & Citation   Prosecutor v Jean-Pierre Bemba Gombo  Trial Chamber Judgment: ICC-01/05-01/08-3343 […]

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