Indira Gandhi a/p Mutho v Pengarah Jabatan Agama Islam Perak & Ors [2018] 1 MLJ 545
Authored By: Lydia Natasya Binti Mohamad Najib 1.0 Introduction The case of Indira Gandhi a/p Mutho v Pengarah Jabatan Agama […]
Indira Gandhi a/p Mutho v Pengarah Jabatan Agama Islam Perak & Ors [2018] 1 MLJ 545 Read More »