Indian Young Lawyers Association v. State of Kerala (2018)

INDIAN YOUNG LAWYERS ASSOCIATION V. STATE OF KERALA (2018)

March 12, 2026 / Case Summaries

Authored By: Palak Rastogi Faculty of Law, Banaras Hindu University INDIAN YOUNG LAWYERS ASSOCIATION V. STATE OF KERALA (2018) WRIT […]

July 5, 2025 / Case Summaries

Authored By: Roohina Wani Kashmir law college Case Name: Indian Young Lawyers Association v. State of Kerala (2018) Citation: (2018)