INDIA AND THE UNCITRAL MODEL LAW: A STEP TOWARDS CROSS-BORDER INSOLVENCY REFORM
Authored By: Pratik Parashar Chanakya National Law University, Patna Introduction If the insolvent debtor has assets and creditors spread across […]
INDIA AND THE UNCITRAL MODEL LAW: A STEP TOWARDS CROSS-BORDER INSOLVENCY REFORM Read More ยป