S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

IN THE COURT OF APPEAL AT NAIROBI (CORAM: NYARANGI PLATT & GACHUHI JJA)

/ Case Summaries

Authored By: David Kariuki Karimi Mount Kenya University (CORAM: NYARANGI, PLATT & GACHUHI JJA) CIVIL APPEAL NO. 31 OF 1987 […]

IN THE COURT OF APPEAL AT NAIROBI (CORAM: NYARANGI PLATT & GACHUHI JJA) Read More »