Iki Putra bin Mubarrak v Kerajaan Negeri Selangor [2020] 4 MLJ 213. Federal Court, Malaysia.
Authored By: NUR AMIRA FARHANA BINTI ISMAIL ISLAMIC SCIENCE UNIVERSITY OF MALAYSIA Introduction Facts On 21 August 2019, the Chief […]
Iki Putra bin Mubarrak v Kerajaan Negeri Selangor [2020] 4 MLJ 213. Federal Court