Greenwashing and Consumer Protection in India: Evaluating the CPA 2019 and the CCPA Greenwashing Guidelines 2024

Greenwashing and Consumer Protection in India: Evaluating the CPA 2019 and the CCPA Greenwashing Guidelines 2024

Authored By: Advika Singh Faculty of Law, University of Delhi INTRODUCTION “Using ‘net-zero emission’ pledges is a toxic cover up […]

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